Section 10(3)(b) in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005

[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

(b)The annual licence fee in respect of licenses granted during the currency of the licence period, shall be on the following scale:-

(i)Licence granted between 1st July and 30th September - Full annual Licence fee.

(ii)Licence granted between 1st October and 31st December - ¾th of the annual licence fee.

(iii)Licence granted between 1st January and 31st March- ½ of the annual licence fee.

(iv)Licence granted between 1st April and 30th June - ¼th of the annual licence fee.

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