Supreme Court - Daily Orders
M/S N. Tarika Property Invest. (P) Ltd vs Commissioner Of Income Tax on 26 September, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.18 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
7784/2014
(Arising out of impugned final judgment and order dated 28/11/2013
in ITA No. 2080/2010 and order dated 21/02/2014 in RP No. 91/2014
passed by the High Court Of Delhi At N. Delhi)
M/S N. TARIKA PROPERTY INVEST. (P) LTD Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 26/09/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Y.K. Kapur, Adv.
Mr. K. Kapur, Adv.
Mr. Bhushan Kapur, Adv.
Mr. Rajinder Mathur,Adv.
For Respondent(s) Mr. Rupesh Kumar, Adv.
Ms. Shipra Ghose, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.09.27 07:25:26 IST Reason: