Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

M/S N. Tarika Property Invest. (P) Ltd vs Commissioner Of Income Tax on 26 September, 2014

Bench: Madan B. Lokur, C. Nagappan

     ITEM NO.18                                COURT NO.11                    SECTION IIIA

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                 for   Special   Leave   to    Appeal    (C)......CC       No(s).
     7784/2014

     (Arising out of impugned final judgment and order dated 28/11/2013
     in ITA No. 2080/2010 and order dated 21/02/2014 in RP No. 91/2014
     passed by the High Court Of Delhi At N. Delhi)

     M/S N. TARIKA PROPERTY INVEST. (P) LTD                                   Petitioner(s)

                                                      VERSUS

     COMMISSIONER OF INCOME TAX                         Respondent(s)
     (With appln. (s) for c/delay in filing SLP and office report)

     Date : 26/09/2014                  This petition was called on for hearing today.

     CORAM :                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                                        HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                  Mr.   Y.K. Kapur, Adv.
                                        Mr.   K. Kapur, Adv.
                                        Mr.   Bhushan Kapur, Adv.
                                        Mr.   Rajinder Mathur,Adv.

     For Respondent(s)                  Mr. Rupesh Kumar, Adv.
                                        Ms. Shipra Ghose, Adv.
                                        Mrs. Anil Katiyar,Adv.


                           UPON hearing the counsel the Court made the following

                                                   O R D E R

Delay condoned.

The special leave petition is dismissed.

(MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.09.27 07:25:26 IST Reason: