Delhi High Court - Orders
Bhandari Engineers & Builders Pvt. Ltd vs Vijaya Bank & Others on 1 April, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 468/2017
BHANDARI ENGINEERS & BUILDERS PVT. LTD..... Plaintiff
Through Mr. Pramod Singh, Adv.
Versus
VIJAYA BANK & OTHERS ..... Defendant
Through Mr. Ravinder Agarwal & Mr. Lekh
Raj Singh, Advs. for D-4.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 01.04.2022 List before another Bench on 06.04.2022, subject to orders of Hon'ble the Judge Incharge (Original Side).
VIBHU BAKHRU, J APRIL 1, 2022 'gsr' Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:04.04.2022