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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Karnataka - Subsection

Section 37(3)(c) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(c)to consider the periodical statements of the accounts and to review the finances of the University from time to time and to consider re-appropriation statements and audit reports and to make recommendations to the Executive Council