Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 232(3)] [Section 232] [Entire Act] Union of India - Subsection Section 232(3)(c) in The Companies Act, 2013 (c)the continuation by or against the transferee company of any legal proceedings pending by or against any transferor company on the date of transfer;