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State of Uttar Pradesh - Section

Section 5 in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

5. University open to all.

- The University shall, subject to the provisions of this Act and the Statute, be open to all persons but nothing in this section shall be deemed to require the University to admit to any course of study a large number of students than may be prescribed.