Gujarat High Court
Punjab And Sind Bank Limited vs Abg Shipyard Limited on 4 February, 2016
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
O/COMP/4/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY PETITION NO. 4 of 2016
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PUNJAB AND SIND BANK LIMITED....Petitioner(s)
Versus
ABG SHIPYARD LIMITED....Respondent(s)
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Appearance:
MR ANIP A GANDHI, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
KUMARI
Date : 04/02/2016
ORAL ORDER
Heard Mr.Anip A. Gandhi, learned advocate for the petitioner.
Issue Notice, returnable on 29.02.2016.
(SMT. ABHILASHA KUMARI, J.) piyush Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Feb 05 02:51:59 IST 2016