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Gujarat High Court

Punjab And Sind Bank Limited vs Abg Shipyard Limited on 4 February, 2016

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

                  O/COMP/4/2016                                                      ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                                  COMPANY PETITION NO. 4 of 2016

         ==========================================================
                        PUNJAB AND SIND BANK LIMITED....Petitioner(s)
                                         Versus
                          ABG SHIPYARD LIMITED....Respondent(s)
         ==========================================================
         Appearance:
         MR ANIP A GANDHI, ADVOCATE for the Petitioner(s) No. 1
         ==========================================================

                    CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
                           KUMARI

                                         Date : 04/02/2016


                                           ORAL ORDER

Heard Mr.Anip A. Gandhi, learned advocate for the  petitioner. 

Issue Notice, returnable on 29.02.2016.

(SMT. ABHILASHA KUMARI, J.) piyush Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Feb 05 02:51:59 IST 2016