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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Goa - Subsection

Section 63(9) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(9)During moderation if a mistake is identified by the Moderator which results in change of allotted marks, it shall not be considered as variation. Such discrepancy shall be brought to the notice of the concerned examiner and got rectified under intimation to the Chief Moderator.