Delhi High Court - Orders
Veena Devi Karnani vs Income Tax Officer on 15 February, 2019
Bench: S. Ravindra Bhat, A.K. Chawla
$~SB-2
*IN THE HIGH COURT OF DELHI AT NEW DELHI
REVIEW PET. 63/2019, C.M. Appl. No. 7281-7282/2019 IN
+ W.P.(C) 7540/2018
VEENA DEVI KARNANI ..... Petitioner
Through: None.
versus
INCOME TAX OFFICER ..... Respondent
Through : Ms. Sampurna Sanyal, Advocate for
Mr. Zoheb Hussain, Senior Standing
Counsel
Mr. S.Krishnan, Mr. K. Prasanna,
Advocates
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE A.K. CHAWLA
ORDER
% 15.02.2019 The Division Bench did not assemble today. List on 24.05.2019.
BY ORDER COURT MASTER FEBRUARY 15, 2019 pkb