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Delhi High Court - Orders

Veena Devi Karnani vs Income Tax Officer on 15 February, 2019

Bench: S. Ravindra Bhat, A.K. Chawla

$~SB-2
*IN THE HIGH COURT OF DELHI AT NEW DELHI

    REVIEW PET. 63/2019, C.M. Appl. No. 7281-7282/2019 IN
+   W.P.(C) 7540/2018

    VEENA DEVI KARNANI                                ..... Petitioner
                 Through: None.

                 versus
    INCOME TAX OFFICER                             ..... Respondent
                 Through :        Ms. Sampurna Sanyal, Advocate for
                                  Mr. Zoheb Hussain, Senior Standing
                                  Counsel
                                  Mr. S.Krishnan, Mr. K. Prasanna,
                                  Advocates

    CORAM:
    HON'BLE MR. JUSTICE S. RAVINDRA BHAT
    HON'BLE MR. JUSTICE A.K. CHAWLA

                               ORDER

% 15.02.2019 The Division Bench did not assemble today. List on 24.05.2019.

BY ORDER COURT MASTER FEBRUARY 15, 2019 pkb