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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1)(d) in Tamil Nadu Poisons (Regulation of Possession and Sale) Rules, 2015

(d)A register of usage of poisons in Form E assigning separate pages for each type of poisons shall be maintained and the same shall be filed with the concerned Sub-Divisional Magistrate in every three months.