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Supreme Court - Daily Orders

M Cheluvaraj vs Bsnl & 3 Ors. on 30 June, 2014

: ITEM NO.21                            COURT NO.10                      SECTION IVA

                               S U P R E M E C O U R T O F I N D I A
                                          RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Civil)...../2014
                                                   CC No. 7371/2014

  (Arising out of impugned final judgment and order dated 04/09/2013
  in WP 25515/2013 passed by the High Court Of Karnataka at
  Bangalore)

  M CHELUVARAJ                                                         Petitioner(s)

                                                VERSUS

  BSNL & 3 ORS.                                                         Respondents(s)

  (With appln.) for                c/delay in filing SLP and Office Report)

  Date : 30/06/2014 This petition was called on for hearing today.

  CORAM :

                             HON’BLE MR. JUSTICE DIPAK MISRA
                             HON’BLE MR. JUSTICE V GOPALA GOWDA

  For Petitioner(s)                Mr. P.A. Kulkarni, Adv.
                                   Mr. Sapan Biswajit, Adv.
                                   Mr. Ashok Kumar Singh,Adv.

  For Respondent(s)


                    UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

The special leave petition is dismissed.

(USHA BHARDWAJ) (RENUKA SADANA) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.07.01 16:57:23 IST Reason: