Supreme Court - Daily Orders
M Cheluvaraj vs Bsnl & 3 Ors. on 30 June, 2014
: ITEM NO.21 COURT NO.10 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)...../2014
CC No. 7371/2014
(Arising out of impugned final judgment and order dated 04/09/2013
in WP 25515/2013 passed by the High Court Of Karnataka at
Bangalore)
M CHELUVARAJ Petitioner(s)
VERSUS
BSNL & 3 ORS. Respondents(s)
(With appln.) for c/delay in filing SLP and Office Report)
Date : 30/06/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MR. JUSTICE V GOPALA GOWDA
For Petitioner(s) Mr. P.A. Kulkarni, Adv.
Mr. Sapan Biswajit, Adv.
Mr. Ashok Kumar Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(USHA BHARDWAJ) (RENUKA SADANA) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.07.01 16:57:23 IST Reason: