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[Cites 0, Cited by 1] [Section 30(1)] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(1)(a) in Bihar Shops & Establishments Act, 1953

(a)enter, during such hours as may be prescribed and with such assistance, if any, as may be necessary, any premises which is, or which he has reasons to believe is, an establishment;