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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(7) in Jammu and Kashmir Juvenile Justice Rules, 2007

(7)All residents in the institution shall be given work like:
(a)self-help in maintaining their own establishment;
(b)cleaning of open spaces, gardening, etc; and
(c)preliminary operations for crafts.