Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 15 in The U.P. Debt Relief Rules, 1977 15. Certified copies (Section 35). - The parties to any case or proceedings under the Act may obtain certified copies of any document forming part of such case or proceedings on payment of fee at the rate applicable to the court concerned.
