Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Maharashtra - Section Section 6B in The Mumbai Municipal Corporation Act, 1888 6B. Election to constitute Corporation. - An election to constitute the Corporation shall be completed before the expiry of its duration specified in section 6.]
