Section 14(2)(e) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(e) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(e)protecting the interests of subscribers by—

(i)ensuring safety of the contribution of subscribers to various schemes of pension funds to which this Act applies;

(ii)ensuring that the intermediation and other operational costs under the National Pension System are economical and reasonable;