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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2)(f) in The Maharashtra Medical Council Act, 1965

(f)under section 14, the salary, allowances and other conditions of service of the Registrar; the manner of keeping accounts and the supervisory powers and other duties and functions of the Registrar;