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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(1)(c) in The Meghalaya Prevention Of Gambling Act, 1970

(c)setting, for the purpose of gaming, any birds or animals to fight in any public market, fair, street or thoroughfare or in any place to which the public have or are permitted to have access;