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Delhi High Court - Orders

Jmc Projects (India) Ltd. And Ors vs Rail Vikas Nigam Limited (Rvnl) on 2 November, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                    $~18
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      W.P.(C) 6058/2022
                           JMC PROJECTS (INDIA) LTD. AND ORS ..... Petitioners
                                         Through: Mr. Jayant Mehta, Sr. Adv.
                                                   with Mr. Ayush Agarwal, Mr.
                                                   Sunil Mittal, Mr. Vikrant Singh,
                                                   Mr. Sushant Tomar, Mr. Amit
                                                   Sagar, Advs.

                                             versus

                           RAIL VIKAS NIGAM LIMITED (RVNL) ..... Respondent
                                         Through: None.

                           CORAM:
                           HON'BLE MR. JUSTICE YASHWANT VARMA
                                             ORDER

% 02.11.2022 CM APPL. 18167/2022(Stay) None has appeared for the respondent when the matter was taken up post lunch.

Consequently, list again on 07.12.2022 in the category of "End of Board".

YASHWANT VARMA, J.

NOVEMBER 2, 2022 Neha Later on, Mr. Udit Seth and Ms. Priya, learned counsels for the respondent appeared and were apprised of this order.

YASHWANT VARMA, J.

NOVEMBER 2, 2022 Neha Signature Not Verified Digitally Signed By:NEHA Signing Date:04.11.2022 11:34:28