Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(1) in Ras Bihari Bose Subharti University Act, 2016

(1)A person of eminence shall be appointed by Board of Trustees of the Trust as Chancellor for a period of three years.