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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(7)(e) in The Rajasthan Sales Tax Act, 1994

(e)has with a view to avoid or evade tax, shown in his accounts, registers or documents, sale or purchase of any goods at a price which is lower than the prevailing market price of such goods; or