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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(1)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(a)issue a licence subject to the provisions of the Act and the rules and Regulations made thereunder after taking all objections/ suggestions into consideration; or