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[Cites 0, Cited by 0] [Section 161(2)] [Section 161] [Entire Act]

State of Goa - Subsection

Section 161(2)(a) in The Goa Panchayat Raj Act, 1994

(a)the amount which may be granted or passed on to the Panchayat by the Government or the Zilla Panchayat under the provisions of this Act or any other Act, or on any other account;