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State of Uttar Pradesh - Section

Section 45 in The U.P. Minor Minerals (Concession) Rules, 1963

45. Lessee to report accident.

- The lessee shall without delay, send to the District Officer a report of any accident, causing death or serious bodily injury or serious injury to property, or seriously affecting or endangering life or property, which may occur in the course or any operations under the lease.