Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(C) in The Maharashtra Protected Forests (Marathwada/Konhan and Western Maharashtra) Rules, 1998 (C)"Closure" means the areas where all rights and concessions are suspended for the period stipulated in section 30(b).
