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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(d) in The Madurai City Municipal Corporation Service Rules, 1975

(d)A person appointed or promoted temporarily under sub-rule (a) or sub-rule (b) shall be paid the minimum of time scale of pay or his substantive pay, as the case may be, applicable to the post, whichever is higher.