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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(f) in The Bombay Cotton Contracts Act, 1932

(f)"Cotton Association" means any association, organisation or a body of individuals, whether incorporated or not, established or formed for the purpose of "regulating and controlling business in the sale, purchase or other transactions in cotton;