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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Puducherry - Subsection

Section 37(1)(iii) in Puducherry Town and Country Planning Act, 1969

(iii)for the carrying out by the Central Government or the Government or any local authority of any works for the purpose of inspecting, repairing or renewing any drains, sewers, mains, pipes, cables or other apparatus including the breaking open of any street or other land for that purpose;