Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 341M] [Entire Act]

State of Maharashtra - Subsection

Section 341M(i) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(i)the collection of any tax (including any penalty) which the State Government may under any law for the time being in force, levy or impose in such industrial township area, in the prescribed manner;