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State of Goa - Section

Section 50 in The Goa, Daman and Diu Public Health Act, 1985

50. Provision of ambulances, etc.

- The Director, shall,-
(a)provide and maintain suitable conveyances, with sufficient attendants and other requisites, for free carriage of persons suffering from any infectious diseases; and
(b)provide proper places and apparatus and establishment, for the disinfection of conveyances, clothing, bedding or other articles which have been exposed to infection, and when any conveyances, clothing, bedding or articles are brought to any such place for disinfection may cause them, at its discretion, to be disinfected, either free of charge, or on payment of such fee as it may fix.