Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 19 in The Gopalpur Port Rules, 1987 19. Employment of children. - Children under fifteen years of age shall not be employed at piers, jetties landing places, wharves, quays, docks, warehouses or sheds upon the handling of goods.
