Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(19) in Rajasthan Public Parks Rules, 1959 (19)effect or place any tool, tripped or photographic, or cinematographic apparatus, stand or screen or any other similar erection so as to cause obstruction to the public,
