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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(12) in Assam Panchayat Act, 1994

(12)Roads, Building, Bridges, Ferries, Waterways and other means of communication. - (a) construction and maintenance of public roads, drains, culverts and other means of communication which are not under the control of any other local authorities of the Government;
(b)maintenance of buildings of other properties vested in the Anchalik Panchayat;
(c)maintenance of boats, ferries and waterways not under the Government or any other local bodies.