Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 11 in The Electricity Rules, 2005 11. Jurisdiction of the Courts. - The jurisdiction of Courts other than the special courts shall not be barred under sub-section (1) of Section 154 till such time the special Court is constituted under sub-section (1) of Section 153 of the Act.
