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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Kerala - Subsection

Section 124(2)(a) in Kerala Panchayat Raj Act, 1994

(a)Unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate; and