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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(2)(e) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975

(e)the nature and extent of service, rendered to the bhatkar or the amount of ground rent if any paid;