Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 45 in The Chit Funds Act, 1982 45. Preservation of chit records by foreman.— All the records pertaining to a chit shall be kept by the foreman for a period of eight years from the date of termination of the chit.
