Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act] Union of India - Subsection Section 85(4)(c) in National Company Law Tribunal Rules, 2016 (c)whether the claims or defences of the representative parties are typical of the claims or defences of the class;