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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(a) in Mizoram Cooperative Societies Act, 2006

(a)Voluntary and Open Membership: Co-operatives are voluntary organisations open to all persons able to use the services of such co-operatives and willing to accept the responsibilities of membership, without gender, social racial, political, or religious discrimination.