Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 28(2)] [Section 28] [Entire Act] Union of India - Subsection Section 28(2)(a) in The Motor Vehicles Act, 1988 (a)the appointment, jurisdiction, control and functions of licensing authorities and other prescribed authorities;