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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(2)(iii) in Raksha Shakti University Act, 2009

(iii)the constitution, powers and duties of the authorities, bodies and other committees of the University, the qualifications and disqualifications for membership of such authorities, terms of office of the membership, appointment and removal of member thereof and other matters connected therewith;