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State of Maharashtra - Section

Section 3 in Maharashtra Police Act

3. One Police Force for the whole of the State of Maharashtra

There shall be one Police Force for the whole of the State of Maharashtra and such Police Force shall include every Police Officer referred to in clause (6) of section 2:Provided that, the members of the Police Forces constituted under any of the Acts mentioned in Schedule I immediately before the coming into force of this Act in the relevant part of the State shall be deemed to be the members of the said Police Force.