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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(1)(c) in The Goa, Daman and Diu School Education Rules, 1986

(c)where no such arrangement as referred to in clause (b) is possible, the school shall make arrangement for gymnastics or any other physical exercises.