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Delhi High Court - Orders

Dheeraj Jain & Ors vs Savitri Devi & Ors on 30 October, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~37
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CM(M) 1489/2018, CM APPL. 51031/2018 & CM APPL.
                                                13555/2023

                                                DHEERAJ JAIN & ORS                                                                ..... Petitioners
                                                                                      Through:                 Mr. Pradeep Dewan, Sr. Advocate
                                                                                                               with Ms. Anupam Dhingra, Advocate

                                                                                      versus

                                                SAVITRI DEVI & ORS                                                                ..... Respondents
                                                                                      Through:                 Mr. Anil K Bhasin, Advocate

                                                CORAM:
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                      ORDER

% 30.10.2023 [The proceeding has been conducted through Hybrid mode]

1. Further arguments of Mr. Dewan, learned senior counsel, heard on behalf of the petitioners.

2. Learned senior counsel submits that he would require another 15 minutes to conclude his arguments.

3. List for further arguments on behalf of the petitioners on 28.11.2023 at 4:00PM.

TUSHAR RAO GEDELA, J OCTOBER 30, 2023 Aj This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 22:06:11