Delhi High Court - Orders
Dheeraj Jain & Ors vs Savitri Devi & Ors on 30 October, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1489/2018, CM APPL. 51031/2018 & CM APPL.
13555/2023
DHEERAJ JAIN & ORS ..... Petitioners
Through: Mr. Pradeep Dewan, Sr. Advocate
with Ms. Anupam Dhingra, Advocate
versus
SAVITRI DEVI & ORS ..... Respondents
Through: Mr. Anil K Bhasin, Advocate
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 30.10.2023 [The proceeding has been conducted through Hybrid mode]
1. Further arguments of Mr. Dewan, learned senior counsel, heard on behalf of the petitioners.
2. Learned senior counsel submits that he would require another 15 minutes to conclude his arguments.
3. List for further arguments on behalf of the petitioners on 28.11.2023 at 4:00PM.
TUSHAR RAO GEDELA, J OCTOBER 30, 2023 Aj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 22:06:11