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State of Uttarakhand - Section

Section 16 in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003

16. Procedure for recruitment by promotion.

- Recruitment by promotion to the post of Assistant Engineer (Civil) or Assistant Engineer (Mechanical) shall be made on the basis of seniority subject to rejection of unfit in accordance with the Uttaranchal Promotion by Selection in Consultation with Public Service Commission (Procedure) Rules, as in Uttar Pradesh, 1970, as amended from time to time:Provided that if there are different feeding cadres the candidates in the higher pay scale shall be placed above in the eligibility list:Provided further that if two or more cadres are in identical scales of pay the names of the candidates in the eligibility list shall be arranged according to the date of order of their substantive appointment.