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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(xvii) in A.P.J. Abdul Kalam Technological University Act, 2015

(xvii)to augment the resources of the University by exploring or innovating the activities such as research, development, consultancy, training programmes or by providing services to industry, trade or any other non¬governmental organisations;