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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Manipur - Subsection

Section 32(2)(b) in Manipur Societies Registration Act, 1989

(b)any office-bearer elected or appointed to an office before the commencement of this Act and holding such office immediately before such commencement shall continue to hold such office until the expiry of his term of office is lawfully terminated;