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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Kerala - Subsection

Section 39(10) in Kerala University of Health Sciences Act, 2010

(10)Save as otherwise provided by this Act all matters with regard to the conduct of meetings of the authorities, bodies' or committees, if any, constituted by the University or any authority shall be such as may be prescribed by the Statutes.