Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2) in Bihar Land Mutation Rules, 2012

(2)The Land Reforms Deputy Collector may condone the delay in filing appeal provided he is satisfied that there are sufficient reasons for the delay.