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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(2)Without prejudice to the requirement of sub-rule (1), every such steam pipe or fitting shall, before being put into service for the first time, be subjected to a test by hydraulic pressure to a pressure suitably in excess of its working pressure to be determined having regard to the requirements of Cls. (a) and (b) of sub-rule (1), and every such steam pipe or fitting shall be maintained in an efficient condition.